0  17 Feb, 2012
Listen in mins | Read in 62:00 mins
EN
HI

Catholic Syrian Bank Ltd. Vs. Commissioner of Income Tax, Thrissur

  Supreme Court Of India Civil Appeal /1143/2011
Link copied!

Case Background

The appellant by the way of civil appeal, challenges the assessing officer order to disallow assessee’s claim for deduction of bad debts written off from the account books.

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....