education law, service dispute, NCERT
0  17 Sep, 1991
Listen in mins | Read in 10:00 mins
EN
HI

Chander Mohan Khanna Vs. National Council of Educational Research and Training and Ors.

  Supreme Court Of India Civil Appeal /1699/1981
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....