environmental law, pollution control, PIL
0  13 Aug, 1990
Listen in mins | Read in 7:00 mins
EN
HI

Chhetriya Pardushan Mukti Sangharsh Samiti Vs. State of U.P and Ors.

  Supreme Court Of India Writ Petition Civil /577/1988
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊
Disclaimer: We do not store your data.
Document Text Version

Reference cases

Description

Legal Notes

Add a Note....