ITEM NO.1501 COURT NO.3 SECTION III

S U P R E M E C O U R T O F I N D I A

RECORD OF PROCEEDINGS

Civil Appeal No(s). 3592/2019

COMMANDING OFFICER,

RAILWAY PROTECTION SPECIAL FORCE MUMBAI Appellant(s)

VERSUS

BHAVNABEN DINSHBHAI BHABHOR & ORS. Respondent(s)

(IA No. 5108/2018 - I/A FOR SEEKING VARIATION OF THE ORDER)

Date : 26-09-2023 This matter was called on for pronouncement of

judgment today.

For Appellant(s) Mr. Jitender Kumar Tripathi, Adv.

Mr. Amrish Kumar, AOR

For Respondent(s) Ms. Prerana Chaturvedi, AOR

Mr. Jaitunkumar N. Patel, Adv.

Hon’ble Mr. Manoj Misra pronounced the reportable

judgment of the Bench comprising Hon’ble Mrs. B.V. Nagarathna and

His Lordship.

The appeal is dismissed in terms of the signed reportable

judgment.

Pending applications, if any, stand disposed of.

(SWETA BALODI) (R.S. NARAYANAN)

COURT MASTER (SH) ASSISTANT REGISTRAR

(Signed reportable judgment is placed on the file)