0  13 Apr, 2018
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Commissioner of Central Excise Vs. Madhan Agro Industries (I) Pvt. Ltd.

  Supreme Court Of India Civil Appeal/1766/2009
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Case Background

The Revenue appeals to the Supreme Court against the Customs, Excise and Service Tax Appellate Tribunal's decision classifying coconut oil in "small containers" under Heading 1513 instead of Heading 3305 ...

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