The marriage between the appellant-husband, Darshan Gupta and the respondent-wife, Radhika Gupta, was solemnized on 9.5.1997 at the Holiday Inn Hotel in Hyderabad, as per Hindu rights and customs. This ... was not the firs matrimonial alliance between the two families. The husband’s elder brother was already married to the wife’s sister. Both parties admittedly belong to well-to-do families. At the time of marriage between the parties, Darshan Gupta, thousand was 22 years of age, and Radhika Gupta was 19. Now the husband is35, and the wife 32. The marriage between the parties was duly consummated ,and their relationship blossomed into one full of love and affection.