civil dispute, property rights, civil litigation
0  11 Mar, 2013
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Debabrata Dash and Anr. Vs. Jatindra Prasad Das & Ors.

  Supreme Court Of India Civil Appeal /2316/2013
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Case Background

☐The case originated from a writ petition filed by one of the parties before the High Court of Orissa, Cuttack Bench, concerning the inclusion of service rendered in the ...

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