☐This appeal is directed against the judgment and order passed by the learned Single Judge of the High Court of Judicature at Allahabad dismissing the writ petition filed by the ... appellant-tenant. Challenge in the writ petition was to the order passed by the prescribed authority as​ affirmed by the learned Additional District Judge, Court No. 1, Kanpur Nagar (Appellate Authority) allowing the release application of Smt. Lajwanti Kathuria respondent-landlady.