0  25 Jan, 2012
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Deepa Thomas & Ors. Vs. Medical Council of India & Ors.

  Supreme Court Of India Civil Appeal /1015/2012
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Case Background

☐The appellants, Deepa Thomas and others, were admitted to various Private Unaided Medical Colleges in Kerala during the academic year 2007-08. They had satisfied the eligibility criteria as per the ...

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