0  18 Apr, 2012
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Desiya Murpokku Dravida Kazhagam & Anr. Vs. The Election Commission Of India

  Supreme Court Of India Writ Petition Civil /532/2008
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Case Background

This case is filed in the Supreme Court of India by way of a writ petition challenging the constitutional validity of the amendment of the Election Symbols Order, 1968. It ...

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