0  11 Aug, 2021
Listen in 1:06 mins | Read in 31:05 mins
EN
HI

Devendra Pathak Sarvodaya College of Education Vs. National Council For Teacher Education and Ors.

  Supreme Court Of India Writ Petition Civil /518/2021
Link copied!

Case Background

This petition is filed in the Supreme Court under Section14(1) of the National Council for Teacher Education Act against the judgement passed by the Division Bench of the Jharkhand High ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....