0  01 Jan, 1970
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Dewan Daulat Rai Kapoor Etc. Etc. Vs. New Delhi Municipal Committee & Another Etc. Etc.

  Supreme Court Of India 1980 AIR 541 1980 SCR (2) 607
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The appeals were from Delhi High Court to the Supreme Court of India, as it had the jurisdiction to decide matters of constitutional and legal significance, including interpretations of statutes ...

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