service law, education department, appointment dispute, administrative law
0  26 Sep, 2019
Listen in 01:59 mins | Read in 9:00 mins
EN
HI

Director of Elementary Education, Odisha & Ors. Vs. Pramod Kumar Sahoo

  Supreme Court Of India Civil Appeal /7577/2019
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....