0  01 Jan, 1970
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Dnyanganga Shikshan Sanstha Aurangabad Through Its Secretary Y V Patil Vs. The State of Maharashtra and Others

  Bombay High Court WP/5900/2017
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Case Background

Bench

Applied Acts & Sections
  • Section 1 The Bilateral Netting of Qualified Financial Contracts Act, 2020

Reference cases

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