education law, admission dispute, student rights, Supreme Court
0  05 Oct, 2004
Listen in mins | Read in 10:00 mins
EN
HI

Dolly Chhanda Vs. Chairman, Jee and Ors.

  Supreme Court Of India Civil Appeal /6506/2004
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊
Disclaimer: We do not store your data.
Document Text Version

Reference cases

Description

Legal Notes

Add a Note....