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Heard Mr. B.P. Sharma, Mr. M.L. Sakat, Mr. Raza Ali and Mr.Pushp Kumar Gupta, Advocates for the petitioners in WPCNo.4092/2024 and respondent No.1 in WPC No.778/2025. Also heard Mr. Neeraj
...Choubey and Mr. Prateek Sharma, Advocates for the petitioner in WPC No.778/2025 and respondents No.1 and2 in WPC No.4092/2024 as well as Mr. Jitendra Nath Nande, Advocate for respondent No.3 in WPC No.4092/2024 and respondent No.2 in WPC No.778/2025.
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