ayush education, regulatory compliance, homoeopathy law, education law
0  15 Dec, 2020
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Dr. Akb Sadbhavana Mission School of Homoeo Pharmacy Vs. The Secretary, Ministry of Ayush & Ors.

  Supreme Court Of India Civil Appeal /4049/2020
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Case Background

This appeal has been filed by the appellant aggrieved by the certain directions issued by Division Bench judgment of Kerala High passed in Writ Petition where he was not party.

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