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Dr. Amit Kumar and Dr. Sonila entered into matrimony in accordance with Hindu customs on May 7, 2004, and procreated two offspring, a son aged 11 and a daughter aged
...8. Following marital challenges, they pursued a divorce by mutual consent under Section 13B of the Hindu Marriage Act, with the initial motion filed in June 2016 and the decree finalized on December 9, 2016.
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