bank loan default, economic offence, extradition law, banking regulation
0  31 Aug, 2020
Listen in 01:59 mins | Read in 7:00 mins
EN
HI

Dr. Vijay Mallya Vs. State Bank of India and Ors.

  Supreme Court Of India Review Petition Civil /2175/2018
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....