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Elegna Со-Ор. Housing And Commercial Society Ltd. Vs. Edelweiss Asset Reconstruction Company Limited & Anr.

  Supreme Court Of India CIVIL APPEAL NO. 10261 of 2025
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Case Background

Bench
Applied Acts & Sections
  • Section 11 – The Real Estate (Regulation and Development) Act, 2016
  • Section 18 – The Real Estate (Regulation and Development) Act, 2016
  • Section 88 – The Real Estate (Regulation and Development) Act, 2016
  • Section 5 – The Insolvency and Bankruptcy Code, 2016
  • Section 7 – The Insolvency and Bankruptcy Code, 2016
  • Section 18 – The Insolvency and Bankruptcy Code, 2016
  • Section 21 – The Insolvency and Bankruptcy Code, 2016
  • Section 25 – The Insolvency and Bankruptcy Code, 2016
  • Section 53 – The Insolvency and Bankruptcy Code, 2016
  • Section 60 – The Insolvency and Bankruptcy Code, 2016
  • SECTION 238 – The Insolvency and Bankruptcy Code, 2016

Reference cases

Manish Kumar Vs. Union Of India & Ors.

187.08333333333 mins | 0 | 01 Jan, 1970

Legal Notes

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