matrimonial law, civil dispute, property
0  12 Apr, 1990
Listen in mins | Read in 10:00 mins
EN
HI

Elizabeth Antony Vs. Michel Charles John Chown Lengera

  Supreme Court Of India Civil Appeal /8896/1985
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊
Disclaimer: We do not store your data.
Document Text Version

Reference cases

Description

Legal Notes

Add a Note....