0  02 Mar, 2021
Listen in mins | Read in 339:00 mins

Engineering Analysis Centre of Excellence Private Limited Vs. The Commissioner of Income Tax & Anr.

  Supreme Court Of India Civil Appeal /8733-8734/2018
Link copied!

Case Background

The appeals in these cases are by both the assessees as well as the Department of Revenue Ministry of Finance Revenue Whereas the assessees have succeeded in the question that ...

Bench

Applied Acts & Articles

No Acts & Articles mentioned in this case

Reference cases