commercial dispute, contract law, FCS Software
0  09 Jul, 2008
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Fcs Software Solutions Ltd. Vs. La Medical Devices Ltd. & Ors.

  Supreme Court Of India Civil Appeal /4271/2008
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Case Background

FCS Software Solutions Ltd. (appellant) entered into a contractual agreement with LA Medical Devices Ltd. and others (respondents). A dispute arose between the parties, and FCS Software sought arbitration as ...

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