0  30 Jan, 2019
Listen in 1:31 mins | Read in 27:00 mins

Ganesh Prasad Dubey Vs. State Of U.P. And 2 Others

  Allahabad High Court Writ - A No. - 1475 Of 2019
Link copied!

Case Background

Thereafter the learned counsel for the petitioner submits that nothing had been done and therefore he had approached this Court for the quashing of the suspension order

Bench

Applied Acts & Articles

No Acts & Articles mentioned in this case

Reference cases