service law, administrative review, Uttar Pradesh
0  12 Aug, 1993
Listen in mins | Read in 67:00 mins
EN
HI

Gauri Shankar Gaur and Ors. Etc. Vs. State of U.P. and Ors.

  Supreme Court Of India Civil Appeal /965/1979
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊
Disclaimer: We do not store your data.
Document Text Version

Reference cases

Description

Legal Notes

Add a Note....