0  13 Nov, 2014
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Ghanshyam Sarda Vs. M/S. Shiv Shankar Trading Co. & Ors.

  Supreme Court Of India Civil Appeal /10221/2014
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Case Background

These Special Leave Petitions stem from a unified judgment issued by the Gauhati High Court on January 6, 2014 are being resolved through this collective judgment. The petitions elucidate issues ...

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