0  30 Sep, 2010
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Gopal Singh Visharad since deceased and survived by Rajendra Singh Vs. Zahoor Ahmad and others

  Allahabad High Court Original Suit (O.O.S.) No.1 of 1989
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Case Background

Here is a small piece of land (1500 square yards)where angels fear to tread. It is full of innumerable landmines. We are required to clear it. Some very sane elements ...

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