0  30 Mar, 1953
Listen in mins | Read in 25:00 mins
EN
HI

Habeeb Mohamed Vs. The State of Hyderabad

  Supreme Court Of India Criminal Appeal/43/1952
Link copied!

Case Background

The case arose from criminal charges of murder, arson, rioting, and other offences committed by Habeeb Mohamed, a former revenue officer in Warangal, Hyderabad, in 1947. The legal question primarily ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....