judicial service law, disciplinary action, constitutional governance, Supreme Court
0  26 Apr, 1999
Listen in mins | Read in 34:00 mins
EN
HI

High Court of Punjab and Haryana Through R.G. Vs. Ishwar Chand Jain and Anr. Etc.

  Supreme Court Of India Civil Appeal /2465/1999
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....