0  27 Apr, 2010
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Indowind Energy Ltd. Vs. Wescare (I) Ltd. and Anr.

  Supreme Court Of India Civil Appeal /3874/2010
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Case Background

Indowind Energy Ltd. is appealing the Madras High Court's appointment of an arbitrator to settle claims made by We scare (India) Ltd., arguing that Indowind is not subject to the ...

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