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Ishwar Prasad Vs. State of Chhattisgarh Through Police Station Kunda

  Chhattisgarh High Court CRA No. 828 of 2021
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Case Background

Brief facts of the case are that on 14.03.2019 at about 07:00 p.m., the victim Mahendra Sahu aged about 06 years, was playing in front of his house, the appellant ...

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