These appeals have been filed against the DivisionBench Judgment of High Court of Punjab and Haryanadated 28.07.2009 in LPA No.213 of 2007 with LPA No.177of 2007. The High Court vide ... the impugned judgment hasallowed the LPA filed by the State of Punjab and setaside the judgment of learned Single Judge anddismissed the writ petitions filed by the appellantsbefore us.