0  12 May, 2016
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Jeeja Ghosh & Anr. Vs. Union of India & Ors.

  Supreme Court Of India Writ Petition Civil /98/2012
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In the book on the rights of differently abled personsauthored by Joseph P. Shapiro, which is titled “NO PITY”1, the firstchapter, 'Introduction' has the sub-title 'You Just Don'tUnderstand' and the ...

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