child rights case, juvenile justice, welfare law
0  01 Jan, 1970
Listen in 02:00 mins | Read in 241:00 mins
EN
HI

Just Rights For Children Alliance & Anr. Vs. S. Harish & Ors.

  Supreme Court Of India Criminal Appeal /2161/2024
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....