pension law, service benefits, retired judges

0 25 Feb, 2014
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Justice Ripusudan Dayal (Retd ) & Ors. Vs. State of M.P. & Ors.

Supreme Court Of India Writ Petition Civil /613/2007

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☐A writ petition filed by the petitioners challenging the validity of certain letters issued against them with regard to a case alleging irregularity in the construction work in the premises ... of Vidhan Sabha.

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