0  08 Sep, 1988
Listen in mins | Read in 9:00 mins
EN
HI

K. Krishna Reddy and Ors. Vs. Special Dy. Collector, Land Acquisition Unit Ii, Lmd Karimnagar, andhra Pradesh

  Supreme Court Of India Civil Appeal /3159-3170/1988
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....