service law, education law, disciplinary action
0  31 Aug, 2018
Listen in mins | Read in 28:00 mins
EN
HI

Kailash Singh Vs. The Managing Committee, Mayo College, Ajmer & Ors.

  Supreme Court Of India Civil Appeal /6409/2017
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊
Disclaimer: We do not store your data.
Document Text Version

Reference cases

Description

Legal Notes

Add a Note....