Kamal Kumar Dutta case, Ruby General Hospital judgment
0  11 Aug, 2006
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Kamal Kumar Dutta and Anr. Vs. Ruby General Hospital Ltd. and Ors.

  Supreme Court Of India Civil Appeal /3471/2006
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Case Background

Ruby General Hospital Limited was founded by Dr. Kamal Kumar Dutta (Appellant 1), his brother Sajal Kumar Dutta (Respondent 2), and others. Initially, the company aimed to establish a hospital ...

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