0  01 Jan, 1970
Listen in mins | Read in mins
EN
HI

Kanbur Rajashree Laxman Vs. State of Maharashtra Through Its Secretary School Education Dept. and Ors.

  Bombay High Court WP/2429/2018
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....