property dispute, civil litigation, contractual rights, evidence, civil law
0  19 May, 2020
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Kavita Kanwar Vs. Mrs. Pamela Mehta & Ors.

  Supreme Court Of India Civil Appeal /3688/2017
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●This Appeal by the Special leave is directed against the judgment and order of Trial Court and High Court of Delhi on ground of rejection of the appellant’s Prayer of ...

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