0  22 Feb, 1984
Listen in mins | Read in 37:00 mins

Khazan Chand Etc. Vs. State of Jammu and Kashmir and Others

  Supreme Court Of India Writ Petition Civil /12695, 13478-82, 13352/1983
Link copied!

Case Background

Bench

Applied Acts & Articles

No Acts & Articles mentioned in this case

Reference cases