banking law, contract dispute, commercial law
0  02 May, 1990
Listen in mins | Read in 27:00 mins
EN
HI

Krishna Kumar Khemka Vs. Grindlays Bank P.L:C and Ors.

  Supreme Court Of India Civil Appeal /2072/1990
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....