0  05 Jan, 2026
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Lakshay Jain Vs. State Govt. Of Nct Of Delhi

  Delhi High Court BAIL APPLN. 3059/2025
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Case Background

Bench

Applied Acts & Sections
  • Section 20 The Narcotic Drugs and Psychotropic Substances, Act, 1985
  • Section 22 The Narcotic Drugs and Psychotropic Substances, Act, 1985
  • Section 25 The Narcotic Drugs and Psychotropic Substances, Act, 1985
  • Section 29 The Narcotic Drugs and Psychotropic Substances, Act, 1985
  • Section 37 The Narcotic Drugs and Psychotropic Substances, Act, 1985
  • Section 52A The Narcotic Drugs and Psychotropic Substances, Act, 1985
  • Article 21 The Constitution of India 1950

Description

Legal Notes

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