0  07 Mar, 1952
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Mahant Pragdasji Guuru Bhagwandasji Vs. Patel Ishwarlalbhai Narsibhai and Others

  Supreme Court Of India Civil Appeal/99/1951
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Case Background

This appeal arose out of a suit under Section 92 of the Civil Procedure Code. The appellants were aggrieved from the judgment and decree of the High Court of Judicature ...

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