electricity tariff, regulatory commission, power sector, statutory interpretation, energy law
0  08 Oct, 2021
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Maharashtra State Electricity Distribution Company Limited Vs. Maharashtra Electricity Regulatory Commission & Ors.

  Supreme Court Of India Civil Appeal /1843/2021
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Case Background

☐ This appeal is filed in the supreme court under civil appellate jurisdiction against the judgement passed by the Appellate Tribunal for Electricity.

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