commercial dispute, contract law, business liability, Supreme Court
0  01 May, 2002
Listen in mins | Read in 3:00 mins
EN
HI

Mahendra Saree Emporium Vs. G.V. Srinivasa Murthy

  Supreme Court Of India Civil Appeal/6296/1998
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....