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The case revolves around a family dispute over property ownership and possession.
The appellant, Maria Margarida Sequeria Fernandes, claimed sole ownership of a
property she acquired through a court auction,
...while the respondent, Erasmo Jack de
Sequeria, retained possession of the property, claiming it was given to him as a
caretaker by his sister.
Bench
Applied Acts & Sections
No Acts & Articles mentioned in this case
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