succession dispute, legal representatives, property title, civil law
0  15 Mar, 2019
Listen in 01:59 mins | Read in 7:00 mins
EN
HI

Meg Raj (Dead) Thr. L.Rs. & Ors. Vs. Manphool(Dead) Thr. L.Rs. & Ors.

  Supreme Court Of India Civil Appeal /7426/2019
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....