criminal law, Gujarat case, conviction appeal, Supreme Court India
0  23 Aug, 1996
Listen in mins | Read in 37:00 mins
EN
HI

Mehbub Samsuddin Malek and Ors. Vs. State of Gujarat

  Supreme Court Of India Criminal Appeal /276/1992
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....