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It is asserted in these petitions that the communal riot
erupted in Muzaffarnagar, Shamli and its adjoining rural
areas after a Mahapanchayat which was organized by the Jat
community at Nagla Mandaur, 20
...kms away from
Muzaffarnagar city on 07.09.2013. In the said
Mahapanchayat, over 1.5 lakh persons from Uttar Pradesh,
Haryana and Delhi participated to oppose the incident which
was occurred on 27.08.2013 in Kawal village under Jansath
Tehsil of Muzaffarnagar because of which violence broke out
between two communities and three youths were killed from
both sides in the wake of a trivial incident which had
occurred earlier and the whole incident was given a
communal colour to incite passion.
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Applied Acts & Sections
No Acts & Articles mentioned in this case
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